Citation : 2013 Latest Caselaw 1708 ALL
Judgement Date : 6 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- WRIT TAX No. - 1315 of 2011 Petitioner :- Mukhya Nagar Adhikari And Another Respondent :- M/S Anmnapurna Textiles Ltd. (Hotel Yatrik) Petitioner Counsel :- S.D. Katuilya Respondent Counsel :- H.N.Shukla 11,S.D.Singh,Yashwant Varma Hon'ble Rajes Kumar,J.
Lay before another Bench after obtaining nomination from Hon'ble the Chief Justice.
Order Date :- 6.5.2013
OP
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