National Insurance Co. Ltd. vs Nand Lal And Others
2013 Latest Caselaw 1701 ALL

Citation : 2013 Latest Caselaw 1701 ALL
Judgement Date : 6 May, 2013

Allahabad High Court

National Insurance Co. Ltd. vs Nand Lal And Others on 6 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 736 of 2013
 

 
Petitioner :- National Insurance Co. Ltd.
 
Respondent :- Nand Lal And Others
 
Petitioner Counsel :- Radhey Shyam
 

 
Hon'ble Rajes Kumar,J.

Civil Misc. Review Application.

No case of review is made out. The application is rejected.

Order Date :- 6.5.2013

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