Azara Bano vs Vipin Tiwari And 2 Ors.
2013 Latest Caselaw 1700 ALL

Citation : 2013 Latest Caselaw 1700 ALL
Judgement Date : 6 May, 2013

Allahabad High Court

Azara Bano vs Vipin Tiwari And 2 Ors. on 6 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1162 of 2013
 

 
Petitioner :- Azara Bano
 
Respondent :- Vipin Tiwari And 2 Ors.
 
Petitioner Counsel :- Piyush Kant Vishwakarma
 

 
Hon'ble Rajes Kumar,J.

Supplementary affidavit filed today, the same may be placed on record.

Along with the supplementary affidavit, the appellant has enclosed the copies of the bills for medicines, etc. of Galaxy Pharma and Galaxy Hospital.

Admit.

Issue notice. The appellant may take steps to serve the respondents by registered post.

Order Date :- 6.5.2013

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