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National Insurance Co. Ltd. vs Smt. Nirmala Devi And Others
2013 Latest Caselaw 1683 ALL

Citation : 2013 Latest Caselaw 1683 ALL
Judgement Date : 3 May, 2013

Allahabad High Court

National Insurance Co. Ltd. vs Smt. Nirmala Devi And Others on 3 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 4347 of 2012
 

 
Petitioner :- National Insurance Co. Ltd.
 
Respondent :- Smt. Nirmala Devi And Others
 
Petitioner Counsel :- A.C. Nigam
 

 
Hon'ble Rajes Kumar,J.

Respondent nos. 8 & 9 are represented by Sri S.K. Mishra, Advocate. Let the appellant may take steps to serve the respondent nos. 1 to 7 and 10 by registered post.

List in second week of July, 2013 showing the name of Sri S.K. Mishra as counsel for the respondents

Order Date :- 3.5.2013

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National Insurance Co. Ltd. vs Smt. Nirmala Devi And Others
2013 Latest Caselaw 1683 ALL

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National Insurance Co. Ltd. vs Smt. Nirmala Devi And Others2013 Latest Caselaw 1683 ALL

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National Insurance Co. Ltd. vs Smt. Nirmala Devi And Others
2013 Latest Caselaw 1683 ALL