Dori Lal And Others vs Raj Kishor And Others
2013 Latest Caselaw 1660 ALL

Citation : 2013 Latest Caselaw 1660 ALL
Judgement Date : 3 May, 2013

Allahabad High Court

Dori Lal And Others vs Raj Kishor And Others on 3 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 198 of 2013
 

 
Petitioner :- Dori Lal And Others
 
Respondent :- Raj Kishor And Others
 
Petitioner Counsel :- Rajesh Kumar
 

 
Hon'ble Rajes Kumar,J.

Two weeks time is allowed to take steps to serve the respondents by registered post.

Order Date :- 3.5.2013

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