Km. Mehroz vs Sanjay Katiyar And Another
2013 Latest Caselaw 1651 ALL

Citation : 2013 Latest Caselaw 1651 ALL
Judgement Date : 3 May, 2013

Allahabad High Court

Km. Mehroz vs Sanjay Katiyar And Another on 3 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 186 of 2013
 

 
Petitioner :- Km. Mehroz
 
Respondent :- Sanjay Katiyar And Another
 
Petitioner Counsel :- J.N. Singh,Arimardan Singh
 

 
Hon'ble Rajes Kumar,J.

List in second week of July, 2013. Office is directed to give fresh report about the service.

Order Date :- 3.5.2013

Download the LatestLaws.com Mobile App