Purvi Deen vs State Of U.P. & Another
2013 Latest Caselaw 1645 ALL

Citation : 2013 Latest Caselaw 1645 ALL
Judgement Date : 3 May, 2013

Allahabad High Court

Purvi Deen vs State Of U.P. & Another on 3 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL REVISION No. - 6 of 2013
 

 
Petitioner :- Purvi Deen
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Shishir Pradhan
 
Respondent Counsel :- Govt. Advocate,Akhand Pratap Singh
 

 
Hon'ble Ajai Lamba,J.

Sri Akhand Pratap Singh, learned counsel for the respondent is not present.

List on 21.5.2013.

On the said date, case diary be produced by the learned Government Advocate.

Order Date :- 3.5.2013

A.Nigam

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