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Rajeev Kumar Agarwal & Anr. vs Housing Commissioner, U.P.Avas ...
2013 Latest Caselaw 1633 ALL

Citation : 2013 Latest Caselaw 1633 ALL
Judgement Date : 2 May, 2013

Allahabad High Court
Rajeev Kumar Agarwal & Anr. vs Housing Commissioner, U.P.Avas ... on 2 May, 2013
Bench: Rajiv Sharma, Arvind Kumar (Ii)



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. BENCH No. - 4211 of 2003
 

 
Petitioner :- Rajeev Kumar Agarwal & Anr.
 
Respondent :- Housing Commissioner, U.P.Avas Evam Vikas Parishad & 2 Ors.
 
Petitioner Counsel :- Anurag Shukla
 
Respondent Counsel :- Nakul Dubey,C.S.C.,M.G.Misra,P K Rai
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Arvind Kumar Tripathi (II),J.

Supplementary counter-affidavit filed on behalf of opposite party nos.1 and 2 is taken on record.

Learned counsel for the petitioners prays for and is hereby granted two weeks to file supplementary rejoinder affidavit. 

List thereafter.

Order Date :- 2.5.2013

lakshman

 

 

 
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