Citation : 2013 Latest Caselaw 1628 ALL
Judgement Date : 2 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- WRIT - C No. - 12373 of 2013 Petitioner :- Gajram Singh Respondent :- Chatra Pal Singh Petitioner Counsel :- A.K. Srivastava Hon'ble Rajes Kumar,J.
List in the next cause list. Office is directed to give report about the service of notice on the respondent.
Order Date :- 2.5.2013
OP
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