Smt. Salini Mahesh vs State Of U.P. And Another
2013 Latest Caselaw 1620 ALL

Citation : 2013 Latest Caselaw 1620 ALL
Judgement Date : 2 May, 2013

Allahabad High Court

Smt. Salini Mahesh vs State Of U.P. And Another on 2 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 407 CR.P.C. No. - 94 of 2010
 

 
Petitioner :- Smt. Salini Mahesh
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Ajay Sharma,V. B Singh
 
Respondent Counsel :- Govt. Advocate,Kuldeep Singh
 

 
Hon'ble Ajai Lamba,J.

None is present for the respondent-husband. Even counter affidavit has not been filed.

List this case on 4.7.2013

It is made clear that no further adjournment would be given, whether counsel appears or not.

Interim order is continued, therefore, interim order is extended till the next date of listing.

Order Date :- 2.5.2013

A.Nigam

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