Ram Kumar vs The State Of U.P And Anr.
2013 Latest Caselaw 1619 ALL

Citation : 2013 Latest Caselaw 1619 ALL
Judgement Date : 2 May, 2013

Allahabad High Court

Ram Kumar vs The State Of U.P And Anr. on 2 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 407 CR.P.C. No. - 43 of 2013
 

 
Petitioner :- Ram Kumar
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- Manoj Kumar Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

On request of learned counsel for the petitioner, list this case after four weeks.

Mere pendency of the petition should not be treated as an impediment in the proceedings pending before the lower court.

Let a copy of this order be conveyed to the trial court through Registrar of this court.

Order Date :- 2.5.2013

A.Nigam

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