Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

M/S Krishnaji vs Ramdeo Singh
2013 Latest Caselaw 1618 ALL

Citation : 2013 Latest Caselaw 1618 ALL
Judgement Date : 2 May, 2013

Allahabad High Court
M/S Krishnaji vs Ramdeo Singh on 2 May, 2013
Bench: Sunita Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 223 of 1991
 

 
Petitioner :- M/S Krishnaji
 
Respondent :- Ramdeo Singh
 
Petitioner Counsel :- S.K. Verma
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Cases of Sri S.K. Verma are reported to be adjourned  upto  24.5.2013.

List thereafter.

Order Date :- 2.5.2013

P.P.

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter