Satya Prakash Pandey (Second ... vs The State Of U.P.
2013 Latest Caselaw 1615 ALL

Citation : 2013 Latest Caselaw 1615 ALL
Judgement Date : 2 May, 2013

Allahabad High Court

Satya Prakash Pandey (Second ... vs The State Of U.P. on 2 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 2326 of 2013
 

 
Petitioner :- Satya Prakash Pandey (Second Bail)
 
Respondent :- The State Of U.P.
 
Petitioner Counsel :- Kapil Misra
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

On request of learned counsel for the petitioner, list after two weeks.

Order Date :- 2.5.2013

A.Nigam

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