Surjan & Others vs State Of U.P.
2013 Latest Caselaw 1610 ALL

Citation : 2013 Latest Caselaw 1610 ALL
Judgement Date : 2 May, 2013

Allahabad High Court

Surjan & Others vs State Of U.P. on 2 May, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 1399 of 2012
 

 
Petitioner :- Surjan & Others
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- S.D. Yadav
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

Counter affidavit filed by learned AGA is taken on record.

Sri S.D. Yadav learned Advocate prays for and is granted two weeks' time to file rejoinder affidavit.

List after expiry of the aforesaid period.

Order Date :- 2.5.2013

Priyanka

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