Citation : 2013 Latest Caselaw 1609 ALL
Judgement Date : 2 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 2318 of 2013 Petitioner :- Vijay Narayan Pandey (Second Bail) Respondent :- The State Of U.P. Petitioner Counsel :- Mrs.Madhulika Yadav Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
On request of learned counsel for the petitioner, list this case in July 2013.
Order Date :- 2.5.2013
A.Nigam
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