Devata Deen vs State Of U.P. & Others
2013 Latest Caselaw 1603 ALL

Citation : 2013 Latest Caselaw 1603 ALL
Judgement Date : 2 May, 2013

Allahabad High Court

Devata Deen vs State Of U.P. & Others on 2 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 103 of 1999
 

 
Petitioner :- Devata Deen
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- C.B.Yadav,Nisheeth Yadav
 
Respondent Counsel :- S.C.,Kripa Shankar
 

 
Hon'ble Rajes Kumar,J.

List has been revised. No one appears on behalf of the applicant to press this application.

The application is dismissed in default.

Order Date :- 2.5.2013

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