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Shree Kant Patel vs Smt.Preeti Patel
2013 Latest Caselaw 1602 ALL

Citation : 2013 Latest Caselaw 1602 ALL
Judgement Date : 2 May, 2013

Allahabad High Court
Shree Kant Patel vs Smt.Preeti Patel on 2 May, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 22 of 2013
 

 
Petitioner :- Shree Kant Patel
 
Respondent :- Smt.Preeti Patel
 
Petitioner Counsel :- Rajjan Singh Yadav
 

 
Hon'ble Rajes Kumar,J.

Office is directed to call for report from the post office about the service on the respondent within two weeks.

List on 22.5.2013.

Order Date :- 2.5.2013

OP

 

 

 
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