Dharma Chandra Mishra vs State Of U.P.& 7 Ors.
2013 Latest Caselaw 1599 ALL

Citation : 2013 Latest Caselaw 1599 ALL
Judgement Date : 2 May, 2013

Allahabad High Court

Dharma Chandra Mishra vs State Of U.P.& 7 Ors. on 2 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 20742 of 2013
 

 
Petitioner :- Dharma Chandra Mishra
 
Respondent :- State Of U.P.& 7 Ors.
 
Petitioner Counsel :- Santosh Kumar Pandey,S.P.Singh Parmar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel states that one more opportunity should be given to file counter affidavit.

List on 22.5.2013. In case if the counter affidavit will not be filed by that time, the District Inspector of Schools, Jaunpur shall appear in person.

Order Date :- 2.5.2013

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