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Prem Shanker Dixit & Another vs Laxmi Kant & Another
2013 Latest Caselaw 1597 ALL

Citation : 2013 Latest Caselaw 1597 ALL
Judgement Date : 2 May, 2013

Allahabad High Court
Prem Shanker Dixit & Another vs Laxmi Kant & Another on 2 May, 2013
Bench: Sunita Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL No. - 458 of 1996
 

 
Petitioner :- Prem Shanker Dixit & Another
 
Respondent :- Laxmi Kant & Another
 
Petitioner Counsel :- G.M.Tripathi,C.N.Mami Tripathi,H.S.N.Tripathi,P.S.Tripathi,R.K. Srivastava,R.P. Singh,Smt. Priyanka Srivastava
 
Respondent Counsel :- R.S.Misra,S.K. Mishra
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Passed over on the illness slip of Sri R.k. Srivastava, learned counsel for the appellant.

List in the next cause list.

Order Date :- 2.5.2013

P.P.

 

 

 
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