Manohar Lal vs Ramanand
2013 Latest Caselaw 1595 ALL

Citation : 2013 Latest Caselaw 1595 ALL
Judgement Date : 2 May, 2013

Allahabad High Court

Manohar Lal vs Ramanand on 2 May, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL No. - 1703 of 1998
 

 
Petitioner :- Manohar Lal
 
Respondent :- Ramanand
 
Petitioner Counsel :- T.C.Sharma,P.K. Jain,Pankaj Tyagi,Rajiv Joshi
 
Respondent Counsel :- M. Dixit,R.K.Jain,Rahul Jain,V S Chaudhary
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Passed over on the illness slips of Sri Pankaj Tyagi, learned counsel for the appellant and R.K. Jain, learned counsel for the respondent.

List in the next cause list.

Order Date :- 2.5.2013

P.P.

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