Ram Het vs Balbir
2013 Latest Caselaw 1594 ALL

Citation : 2013 Latest Caselaw 1594 ALL
Judgement Date : 2 May, 2013

Allahabad High Court

Ram Het vs Balbir on 2 May, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL No. - 493 of 1999
 

 
Petitioner :- Ram Het
 
Respondent :- Balbir
 
Petitioner Counsel :- Nagendra Kumar Srivastava,Neeraj Agarwal,S V Goswami
 
Respondent Counsel :- Anurag Khanna
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Passed over on the illness slip of Sri S.V. Goswami, learned counsel for the appellant.

List in the next cause list.

Order Date :- 2.5.2013

P.P.

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