Shri Chuhra And Others vs Smt. Chawli
2013 Latest Caselaw 1593 ALL

Citation : 2013 Latest Caselaw 1593 ALL
Judgement Date : 2 May, 2013

Allahabad High Court

Shri Chuhra And Others vs Smt. Chawli on 2 May, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL No. - 851 of 1997
 

 
Petitioner :- Shri Chuhra And Others
 
Respondent :- Smt. Chawli
 
Petitioner Counsel :- B.D. Mandhyan,Satish Mandhyan
 
Respondent Counsel :- Hs Nigam,H.S.Nigam,R.B.D.Mishra,Syed Wazid Ali
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Passed over on the illness slip of Sri Syed Wazid Ali, learned counsel for the respondent.

List in the next cause list.

Order Date :- 2.5.2013

P.P.

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