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U.P Singh vs Chandra Deep Singh
2013 Latest Caselaw 1591 ALL

Citation : 2013 Latest Caselaw 1591 ALL
Judgement Date : 2 May, 2013

Allahabad High Court
U.P Singh vs Chandra Deep Singh on 2 May, 2013
Bench: Sunita Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 221 of 1991
 

 
Petitioner :- U.P Singh
 
Respondent :- Chandra Deep Singh
 
Petitioner Counsel :- R.M. Singh
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Issue notice to the appellant to engage another counsel  as the then counsel Sri R.M. Singh is no more.

Order Date :- 2.5.2013

P.P.

 

 

 
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