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National Insurance Co. Ltd. vs Sri Jagnandan Singh & Others
2013 Latest Caselaw 1579 ALL

Citation : 2013 Latest Caselaw 1579 ALL
Judgement Date : 1 May, 2013

Allahabad High Court
National Insurance Co. Ltd. vs Sri Jagnandan Singh & Others on 1 May, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 507 of 2003
 

 
Petitioner :- National Insurance Co. Ltd.
 
Respondent :- Sri Jagnandan Singh & Others
 
Petitioner Counsel :- Anand Kumar Sinha
 

 
Hon'ble Rajes Kumar,J.

Sri Mohd. Naushad Siddiqui, Advocate has filed his Vakalatnama on behalf of claimant-respondent nos. 1 and 2. He prays for and is granted two weeks time to file objection to the impleadment application filed by Smt. Asha Devi.

List after two weeks along with F.A.F.O. Nos. 506 of 2003, 347 of 2003 and 1251 of 2006.

Order Date :- 1.5.2013

OP

 

 

 
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