Rani Devi vs State Of U.P. & Others
2013 Latest Caselaw 1576 ALL

Citation : 2013 Latest Caselaw 1576 ALL
Judgement Date : 1 May, 2013

Allahabad High Court

Rani Devi vs State Of U.P. & Others on 1 May, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 995 of 2008
 

 
Petitioner :- Rani Devi
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Shyam Kishore Yadav,Akhilesh Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the revisionist is present and informs that the one Government Appeal no. 3934 of 2008 is pending against the same judgment.

Office to put up this revision along with the aforesaid Government Appeal in the next cause list.

List this matter in the next cause list.

Order Date :- 1.5.2013

Monika

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