Bhagwan Das Gupta vs District Magistrate/Collector ...
2013 Latest Caselaw 1575 ALL

Citation : 2013 Latest Caselaw 1575 ALL
Judgement Date : 1 May, 2013

Allahabad High Court

Bhagwan Das Gupta vs District Magistrate/Collector ... on 1 May, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- WRIT - C No. - 46041 of 2011
 

 
Petitioner :- Bhagwan Das Gupta
 
Respondent :- District Magistrate/Collector And Others
 
Petitioner Counsel :- Suresh Kumar Shukla,A.S. Dubey
 
Respondent Counsel :- C.S.C.,Dharmendra Pratap Singh
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

Learned counsel for the appellant is directed to file all the receipts indicating the deposit up to till date which he has been made in pursuance of earlier order dated 17.8.2011.

Order Date :- 1.5.2013

Priyanka

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