Citation : 2013 Latest Caselaw 1572 ALL
Judgement Date : 1 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- HABEAS CORPUS No. - 100 of 2013 Petitioner :- Smt.Suman Srivastava And Another Respondent :- State Of U.P.And Another Petitioner Counsel :- Ran Vijay Yadav,Santosh Kumar Srivastava Respondent Counsel :- C.S.C. Hon'ble Ajai Lamba,J.
1. Sri Surendra Kumar, Advocate has put in appearance for respondent no.2 and has filed his vakalatnama, which taken on record.
2. Smt.Suman Srivastava alongwith Swarit is present in court.
3. Smt.Suman Srivastava , as identified by Sri Dharmraj Upadhyaya, Sub Inspector of Police Station Kotwali Dehat, District Sultanpur, is present in court and states that she has no issues or objection to stay with her husband Pankaj Kumar Srivastava. Parents of Pankaj, however, have been tormenting her and her husband, because the marriage was solemnized after love affair.
4. List on 27.5.2012, on which date parties shall remain present.
5. Station House Officer, Police Station Bheeti, District Ambedkar Nagar, is directed to remain present in court on the next date of hearing.
Order Date :- 1.5.2013
A.Nigam
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!