Ajuddi & Others vs Luxmi Narain
2013 Latest Caselaw 1570 ALL

Citation : 2013 Latest Caselaw 1570 ALL
Judgement Date : 1 May, 2013

Allahabad High Court

Ajuddi & Others vs Luxmi Narain on 1 May, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 45 of 1998
 

 
Petitioner :- Ajuddi & Others
 
Respondent :- Luxmi Narain
 
Petitioner Counsel :- B.B.Paul
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Learned counsel for the appellants prays for and is allowed three weeks' time to file certified copy of the decree of the lower appellate court.

He further prays for and is allowed time to take steps for service of notice upon respondents issued on 2.3.1998 by both ways i.e. ordinary process as well registered post A.D.

Order Date :- 1.5.2013

P.P.

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