Tota Ram vs State Of U.P.
2013 Latest Caselaw 1557 ALL

Citation : 2013 Latest Caselaw 1557 ALL
Judgement Date : 1 May, 2013

Allahabad High Court

Tota Ram vs State Of U.P. on 1 May, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL DEFECTIVE U/S 374 CR.P.C. No. - 424 of 2007
 

 
Petitioner :- Tota Ram
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- V.K. Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

There are two connected appeals, one appeal is of 2007 and the other one is of 2013. In 2007, bail has already been granted. We do not jurisdiction in respect of appeal of 2013.

Order Date :- 1.5.2013

Priyanka

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