Smt. Madhuri Devi vs D.I.O.S. & Others
2013 Latest Caselaw 1547 ALL

Citation : 2013 Latest Caselaw 1547 ALL
Judgement Date : 1 May, 2013

Allahabad High Court

Smt. Madhuri Devi vs D.I.O.S. & Others on 1 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 18126 of 1997
 

 
Petitioner :- Smt. Madhuri Devi
 
Respondent :- D.I.O.S. & Others
 
Petitioner Counsel :- K.S. Chauhan
 
Respondent Counsel :- C.S.C.,Mahendra Nath Pandey
 

 
Hon'ble Rajes Kumar,J.

Two rejoinder affidavits have been filed by Sri Mahendra Nath Pandey, Advocate on behalf of proposed respondent no. 4. The same may be placed on record.

List this matter in the next cause list.

Order Date :- 1.5.2013

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