Avinash Maurya vs The State Of U.P.
2013 Latest Caselaw 3366 ALL

Citation : 2013 Latest Caselaw 3366 ALL
Judgement Date : 21 June, 2013

Allahabad High Court

Avinash Maurya vs The State Of U.P. on 21 June, 2013

Bench: Devendra Kumar Upadhyaya




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- BAIL No. - 3251 of 2013
 

 
Applicant :- Avinash Maurya
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Dilip Pandey
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Devendra Kumar Upadhyaya,J.

Counter affidavit filed in court is taken on record.

File rejoinder affidavit within 24 hours.

List/put up on 24.6.2013.

Order Date :- 21.6.2013

A.Nigam

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