Anees vs State Of U.P.
2013 Latest Caselaw 3354 ALL

Citation : 2013 Latest Caselaw 3354 ALL
Judgement Date : 20 June, 2013

Allahabad High Court

Anees vs State Of U.P. on 20 June, 2013

Bench: Devendra Kumar Upadhyaya




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- BAIL No. - 3664 of 2013
 

 
Applicant :- Anees
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Md. Shamshad Khan
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Devendra Kumar Upadhyaya,J.

Sri Vijay Kumar Singh, Advocate has put in appearance by way of filing his vakalatnama on behalf of the complainant .

Vakalatnama filed by Sri Singh, Advocate is taken on record.

As prayed by learned counsel for the applicant, list this case in third week of July 2013.

When the case is next listed, name of Sri Vijay Kumar Singh, Advocate shall be shown in the cause list as learned counsel for the complainant.

Order Date :- 20.6.2013

A.Nigam

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