Citation : 2013 Latest Caselaw 3351 ALL
Judgement Date : 20 June, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 10 Case :- U/S 482/378/407 No. - 2845 of 2013 Applicant :- Raeesh And Ors. Opposite Party :- State Of U.P.Throu.Its Prin.Secy.Home Deptt. Lko.& Anr. Counsel for Applicant :- Abhishek Pandey Counsel for Opposite Party :- Govt.Advocate Hon'ble Devendra Kumar Upadhyaya,J.
Learned Government Advocate prays for and granted two weeks' time to file counter affidavit. A week's time thereafter shall be available to the learned counsel for the petitioner to file rejoinder affidavit, if he so desires.
List after expiry of the aforesaid period.
Order Date :- 20.6.2013
A.Nigam
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