Irfan vs State Of U.P.
2013 Latest Caselaw 3339 ALL

Citation : 2013 Latest Caselaw 3339 ALL
Judgement Date : 20 June, 2013

Allahabad High Court

Irfan vs State Of U.P. on 20 June, 2013

Bench: Devendra Kumar Upadhyaya




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- BAIL No. - 3633 of 2013
 

 
Applicant :- Irfan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vishnu Srivastava
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Devendra Kumar Upadhyaya,J.

Connect and list alongwith Criminal Misc. Case No.7179(B) of 2012, Mohd. Hussain v. State of U.P., in the third week of July 2013.

Order Date :- 20.6.2013

A.Nigam

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