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Shanti Bhusan Rai vs State Of U.P. Thru Prin.Secy.Home ...
2013 Latest Caselaw 3324 ALL

Citation : 2013 Latest Caselaw 3324 ALL
Judgement Date : 19 June, 2013

Allahabad High Court
Shanti Bhusan Rai vs State Of U.P. Thru Prin.Secy.Home ... on 19 June, 2013
Bench: Devendra Kumar Upadhyaya



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- U/S 482/378/407 No. - 2878 of 2013
 

 
Applicant :- Shanti Bhusan Rai
 
Opposite Party :- State Of U.P. Thru Prin.Secy.Home Civil Sectt.Lko. & Another
 
Counsel for Applicant :- Shailesh Tiwari,Niraj Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Devendra Kumar Upadhyaya,J.

As prayed, list in July 2013.

Order Date :- 19.6.2013

A.Nigam

 

 

 
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