Citation : 2013 Latest Caselaw 3319 ALL
Judgement Date : 19 June, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 10 Case :- U/S 482/378/407 No. - 2895 of 2013 Applicant :- Abdul Gaffar Opposite Party :- State Of U.P. And Another Counsel for Applicant :- P.K.Jaiswal Counsel for Opposite Party :- Govt. Advocate Hon'ble Devendra Kumar Upadhyaya,J.
Two weeks time, as prayed by the learned Government Advocate, is granted to file counter affidavit. A week's time thereafter shall be available to the learned counsel for the applicant to file rejoinder affidavit, if any.
List after expiry of the aforesaid period.
Order Date :- 19.6.2013
A.Nigam
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