Akhil Bharat Hindu Mahasabha ... vs Union Of India Throu Its ...
2013 Latest Caselaw 3312 ALL

Citation : 2013 Latest Caselaw 3312 ALL
Judgement Date : 18 June, 2013

Allahabad High Court

Akhil Bharat Hindu Mahasabha ... vs Union Of India Throu Its ... on 18 June, 2013

Bench: Shri Narayan Shukla, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- MISC. BENCH No. - 5155 of 2013
 

 
Petitioner :- Akhil Bharat Hindu Mahasabha Throu.Its Member [P.I.L.]
 
Respondent :- Union Of India Throu Its Secy.Ministry Of Home N.Delhi & Ors
 
Counsel for Petitioner :- Dr.K.N.Rai [Inperson]
 
Counsel for Respondent :- C.S.C.,A.S.G.,Bireshwar Nath
 

 
Hon'ble Shri Narayan Shukla,J.

Hon'ble Arvind Kumar Tripathi (II),J.

Sri Asit Kumar Chaturvedi, Advocate, has put in appearance for opposite party no.1.

Let his name be shown in the cause list.

There is no urgency in the matter.

Accordingly, list this case in the Ist week of July 2013.

Order Date :- 18.6.2013

A.Nigam

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