Himmat Bahadur Singh vs State Of U.P.
2013 Latest Caselaw 3304 ALL

Citation : 2013 Latest Caselaw 3304 ALL
Judgement Date : 18 June, 2013

Allahabad High Court

Himmat Bahadur Singh vs State Of U.P. on 18 June, 2013

Bench: Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10390 of 2013
 

 
Applicant :- Himmat Bahadur Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pramod Kumar Srivastava,Pankaj Roy
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Brijesh Kumar Srivastava-II,J.

As prayed by the learned counsel for the applicant, list this case on 4th July, 2013.

Order Date :- 18.6.2013

Mustaqeem.

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