Kashi Nath Patel vs State Of U.P.
2013 Latest Caselaw 3295 ALL

Citation : 2013 Latest Caselaw 3295 ALL
Judgement Date : 17 June, 2013

Allahabad High Court

Kashi Nath Patel vs State Of U.P. on 17 June, 2013

Bench: Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12059 of 2013
 

 
Applicant :- Kashi Nath Patel
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sriprakash Dwivedi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Brijesh Kumar Srivastava-II,J.

List on 25.6.2013.

Order Date :- 17.6.2013

Mustaqeem.

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