Jamna Prasad vs State Of U.P.
2013 Latest Caselaw 3285 ALL

Citation : 2013 Latest Caselaw 3285 ALL
Judgement Date : 17 June, 2013

Allahabad High Court

Jamna Prasad vs State Of U.P. on 17 June, 2013

Bench: Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16666 of 2013
 

 
Applicant :- Jamna Prasad
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mohd. Irfan
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Brijesh Kumar Srivastava-II,J.

As prayed by the learned counsel for the applicant, put up on 16th July, 2013 as fresh.

Order Date :- 17.6.2013

Mustaqeem.

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