Vishal Shukla And 48 Ors. vs State Of U.P.& 2 Ors.
2013 Latest Caselaw 3259 ALL

Citation : 2013 Latest Caselaw 3259 ALL
Judgement Date : 4 June, 2013

Allahabad High Court

Vishal Shukla And 48 Ors. vs State Of U.P.& 2 Ors. on 4 June, 2013

Bench: Arun Tandon, Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - A No. - 32113 of 2013
 

 
Petitioner :- Vishal Shukla And 48 Ors.
 
Respondent :- State Of U.P.& 2 Ors.
 
Counsel for Petitioner :- Santosh Kumar Pandey
 
Counsel for Respondent :- C.S.C.,A.K.Sinha,Manish Goyal,V.P.Mathur,Yashwant Varma
 

 
Hon'ble Arun Tandon,J.

Hon'ble Manoj Kumar Gupta,J.

Dismissed.

For order, see our order of date passed and kept on the records of Writ Petition No. 32249 of 2013.

Order Date :- 4.6.2013

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