Kailash vs State Of U.P.
2013 Latest Caselaw 4804 ALL

Citation : 2013 Latest Caselaw 4804 ALL
Judgement Date : 31 July, 2013

Allahabad High Court

Kailash vs State Of U.P. on 31 July, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 6995 of 2012
 

 
Applicant :- Kailash
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- G.R.S. Pal,S.S. Yadav
 
Counsel for Opposite Party :- Govt. Advocate,S.C.Mishra
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

Let progress report of the trial be called by the learned A.G.A. within a week.

List this case in the next cause list.

Order Date :- 31.7.2013

Monika

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