Main Pal Singh vs D.I.O.S. And Others
2013 Latest Caselaw 4800 ALL

Citation : 2013 Latest Caselaw 4800 ALL
Judgement Date : 31 July, 2013

Allahabad High Court

Main Pal Singh vs D.I.O.S. And Others on 31 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 
Case :- WRIT - A No. - 13160 of 1996
 
Petitioner :- Main Pal Singh
 
Respondent :- D.I.O.S. And Others
 
Counsel for Petitioner :- C.S. Sharma,A.K.Sharma,Ajay Kumar,Arvind Kumar Sharma,Saral Singh
 
Counsel for Respondent :- S.C.,Radeep Kumar Srivastava
 

 
Hon'ble Rajes Kumar,J.

Civil Misc. Restoration Application.

Heard learned counsel for the parties.

Cause shown is sufficient. The application is allowed. The order dated 10.12.2012 is recalled and the writ petition is restored to its original number.

Order Date :- 31.7.2013

Hon'ble Rajes Kumar,J.

The order dated 10.12.2012 is recalled and the writ petition is restored to its original number.

For order see order of date passed on restoration application.

Order Date :- 31.7.2013

Hon'ble Rajes Kumar,J.

List before the appropriate Bench. It shall not be treated as tied up or part heard to this Bench.

Order Date :- 31.7.2013