Nisar Ahmad & Others vs State Of U.P. & Others
2013 Latest Caselaw 4792 ALL

Citation : 2013 Latest Caselaw 4792 ALL
Judgement Date : 31 July, 2013

Allahabad High Court

Nisar Ahmad & Others vs State Of U.P. & Others on 31 July, 2013

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 42058 of 2009
 

 
Petitioner :- Nisar Ahmad & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Syed Fahim Ahmed,Ashok Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Dismissed.

For details see my judgement of datepassed in Writ Petition No. (A) 23873 of 2011 (Rama Shankar Pandey (Seenchpal) Vs. State Of U.P. And Others).

Order Date :- 31.7.2013

Akn

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