State Of U.P. And 4 Others vs Smt. Rajbala Chaudhary
2013 Latest Caselaw 4783 ALL

Citation : 2013 Latest Caselaw 4783 ALL
Judgement Date : 30 July, 2013

Allahabad High Court

State Of U.P. And 4 Others vs Smt. Rajbala Chaudhary on 30 July, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 744 of 2013
 

 
Appellant :- State Of U.P. And 4 Others
 
Respondent :- Smt. Rajbala Chaudhary
 
Counsel for Appellant :- Bhola Nath Yadav, S.C.
 
Counsel for Respondent :- M.R. Goswami
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

As prayed, put up as fresh before the Appropriate Bench on 1st August, 2013.

Order Date :- 30.7.2013

Priyanka

Download the LatestLaws.com Mobile App