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C/M Shri Shri 108 Shri Swami ... vs Asstt. Registrar, Firms, ...
2013 Latest Caselaw 4781 ALL

Citation : 2013 Latest Caselaw 4781 ALL
Judgement Date : 30 July, 2013

Allahabad High Court
C/M Shri Shri 108 Shri Swami ... vs Asstt. Registrar, Firms, ... on 30 July, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- SPECIAL APPEAL No. - 1081 of 2013
 

 
Appellant :- C/M Shri Shri 108 Shri Swami Upendra Das Ji Pauhari & Anr.
 
Respondent :- Asstt. Registrar, Firms, Societies & Chits And 2 Others
 
Counsel for Appellant :- R.C. Dwivedi
 
Counsel for Respondent :- C.S.C.,Vinod Kumar Singh Parmar
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

     As prayed, put up as fresh before the Appropriate Bench on 1st August, 2013.

Order Date :- 30.7.2013

Priyanka

 

 

 
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