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Ranjana Tripathi vs Sri Jitendra Kumar & 3 Ors.
2013 Latest Caselaw 4772 ALL

Citation : 2013 Latest Caselaw 4772 ALL
Judgement Date : 30 July, 2013

Allahabad High Court
Ranjana Tripathi vs Sri Jitendra Kumar & 3 Ors. on 30 July, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 3199 of 2011
 

 
Applicant :- Ranjana Tripathi
 
Opposite Party :- Sri Jitendra Kumar & 3 Ors.
 
Counsel for Applicant :- Anand Mani Tripathi,A.M.Tripathi,Madhumita Bose
 
Counsel for Opposite Party :- Mohd.Altaf Mansoor
 

 
Hon'ble Ajai Lamba,J.

List this case alongwith Criminal Misc. Case No.3166 (C) of 2011, Santosh Kumar Singh v. Jitendra Kumar & ors.

Order Date :- 30.7.2013

A.Nigam

 

 

 
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