Mohd.Ahmed vs Kamini Ratan Chauhan
2013 Latest Caselaw 4763 ALL

Citation : 2013 Latest Caselaw 4763 ALL
Judgement Date : 30 July, 2013

Allahabad High Court

Mohd.Ahmed vs Kamini Ratan Chauhan on 30 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 1784 of 2005
 

 
Applicant :- Mohd.Ahmed
 
Opposite Party :- Kamini Ratan Chauhan
 
Counsel for Applicant :- Kartikey Bajpai,Dattatrey Bajpai,Kartikey Bajpai
 

 
Hon'ble Ajai Lamba,J.

(C.M.A.No.66670 of 2013)

This application has been filed for recall of an order passed by a Co-ordinate Bench ( Dr. Satish Chandra, J.).

Let this application be placed before the same Bench.

Order Date :- 30.7.2013

A.Nigam

Download the LatestLaws.com Mobile App