Gyan Veer Singh vs State Of U.P. And 5 Others
2013 Latest Caselaw 4762 ALL

Citation : 2013 Latest Caselaw 4762 ALL
Judgement Date : 30 July, 2013

Allahabad High Court

Gyan Veer Singh vs State Of U.P. And 5 Others on 30 July, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 741 of 2013
 

 
Appellant :- Gyan Veer Singh
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Appellant :- Anoop Trivedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

As prayed, put up as fresh before the Appropriate Bench on 1st August, 2013.

Order Date :- 30.7.2013

Priyanka

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