Ravindra Singh And Another vs State Of U.P. And Another
2013 Latest Caselaw 4752 ALL

Citation : 2013 Latest Caselaw 4752 ALL
Judgement Date : 30 July, 2013

Allahabad High Court

Ravindra Singh And Another vs State Of U.P. And Another on 30 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 18806 of 2013
 

 
Applicant :- Ravindra Singh And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Pankaj Sharma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

On the request of the learned counsel for the applicants, put up this case on 1st August, 2013 as unlisted.

Order Date :- 30.7.2013

Mustaqeem.

Download the LatestLaws.com Mobile App